Mohd. Kateel Ahmad S/O Aziz Ahmad vs Union Of India Thru Secy. ...
2012 Latest Caselaw 5468 ALL

Citation : 2012 Latest Caselaw 5468 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

Mohd. Kateel Ahmad S/O Aziz Ahmad vs Union Of India Thru Secy. ... on 5 November, 2012

Bench: Imtiyaz Murtaza, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 2795 of 2009
 

 
Petitioner :- Mohd. Kateel Ahmad S/O Aziz Ahmad
 
Respondent :- Union Of India Thru Secy. Personnel New Delhi & Others
 
Petitioner Counsel :- Manish Kumar,Asim K. Singh,Kamini Jaiswal
 
Respondent Counsel :- Bireshwar Nath,A.S.G.,Kapil Misra,Mohd. Saeed Siddiqui,Pushipila Bisht
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashwani Kumar Singh,J.

Dismissed.

For judgment and orders, see our order of date passed on separate sheet and placed on the record of Writ Petition No.2087 (M/B) of 2009.

Order Date :- 5.11.2012

LN/-

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