Mamta Singh [ P.I.L. ] Criminal vs Union Of India, Thru. Secretary, ...
2012 Latest Caselaw 5464 ALL

Citation : 2012 Latest Caselaw 5464 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

Mamta Singh [ P.I.L. ] Criminal vs Union Of India, Thru. Secretary, ... on 5 November, 2012

Bench: Imtiyaz Murtaza, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 701 of 2011
 

 
Petitioner :- Mamta Singh [ P.I.L. ] Criminal
 
Respondent :- Union Of India, Thru. Secretary, Deptt. Of Home & Others
 
Petitioner Counsel :- Rohit Tripathi,Kamini Jaiswal
 
Respondent Counsel :- A.S.G.,Bireshwar Nath
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashwani Kumar Singh,J.

Dismissed.

For judgment and orders, see our order of date passed on separate sheet and placed on the record of Writ Petition No.2087 (M/B) of 2009.

Order Date :- 5.11.2012

LN/-

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