Arun Kumar Srivastava vs State Of U.P. And Others
2012 Latest Caselaw 2559 ALL

Citation : 2012 Latest Caselaw 2559 ALL
Judgement Date : 29 June, 2012

Allahabad High Court

Arun Kumar Srivastava vs State Of U.P. And Others on 29 June, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 31239 of 2012
 

 
Petitioner :- Arun Kumar Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.N. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Manoj Misra,J.

On the request of the counsel for the petitioner, put up this case on 16.7.2012, as fresh, before appropriate Court.

Order Date :- 29.6.2012

G.S

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