Jagjahir Singh vs State Of U.P.
2012 Latest Caselaw 2519 ALL

Citation : 2012 Latest Caselaw 2519 ALL
Judgement Date : 25 June, 2012

Allahabad High Court

Jagjahir Singh vs State Of U.P. on 25 June, 2012

Bench: Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15183 of 2012
 

 
Petitioner :- Jagjahir Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.P. Singh Parmar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Dinesh Gupta,J.

It appears from the order-sheet that the case is listed for 26.07.2012.

List on 26.07.2012, as fresh.

Order Date :- 25.6.2012

RS.

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