Mahant Shiv Ram Puri (2756 M/S ... vs C/M Shri Rajendra Puri Sanskrit ...
2012 Latest Caselaw 2495 ALL

Citation : 2012 Latest Caselaw 2495 ALL
Judgement Date : 11 June, 2012

Allahabad High Court

Mahant Shiv Ram Puri (2756 M/S ... vs C/M Shri Rajendra Puri Sanskrit ... on 11 June, 2012

Bench: Shri Narayan Shukla, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 455 of 2012
 

 
Petitioner :- Mahant Shiv Ram Puri (2756 M/S 2012)
 
Respondent :- C/M Shri Rajendra Puri Sanskrit Pathasala, Sitapur
 
Petitioner Counsel :- H.G.S. Parihar
 
Respondent Counsel :- C.S.C.,G.C. Verma,M.B. Singh
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Vishnu Chandra Gupta,J.

On request of Sri R.N. Gupta, Advocate, who appears for the respondent nos.1 and 2, the case is adjourned for 13.6.2012.

List on 13.6.2012 as fresh.

Order Date :- 11.6.2012

A.Nigam

Download the LatestLaws.com Mobile App