Anand Mohan Dwivedi vs General Officercommanding In ...
2012 Latest Caselaw 3324 ALL

Citation : 2012 Latest Caselaw 3324 ALL
Judgement Date : 31 July, 2012

Allahabad High Court

Anand Mohan Dwivedi vs General Officercommanding In ... on 31 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 29731 of 2012
 

 
Petitioner :- Anand Mohan Dwivedi
 
Respondent :- General Officercommanding In Chief Of Command And Others
 
Petitioner Counsel :- B.N. Rai,Adarsh Kumar
 
Respondent Counsel :- A.S.G.I.,P.S. Tripathi,S.C.,S.D. Dube
 

 
Hon'ble V.K. Shukla,J.

List this petition on 08.08.2012, along with records of Writ Petition No.16128 of 2005, Writ petition No.48822 of 2005, Special Appeal No.604 of2012 and Special Appeal NO.730 of 2012.

Counter affidavit filed today is accepted and taken on record. By the date fixed reply to the counter affidavit may be filed.

Personal appearance of the officer concerned is exempted.

Order Date :- 31.7.2012

SRY

Download the LatestLaws.com Mobile App