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Rakesh Chandra Katiyar & Another vs State Of U.P. & Others
2012 Latest Caselaw 3303 ALL

Citation : 2012 Latest Caselaw 3303 ALL
Judgement Date : 30 July, 2012

Allahabad High Court
Rakesh Chandra Katiyar & Another vs State Of U.P. & Others on 30 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 62855 of 2009
 

 
Petitioner :- Rakesh Chandra Katiyar & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- B.P. Yadav,Alok Dwivedi
 
Respondent Counsel :- C.S.C.,R.K.Ojha
 

 
Hon'ble V.K. Shukla,J.

List this case after ten days on 14.08.2012 along with record of writ petition No.37069 of 2009 as well, showing the names of respective counsel in all the cases, along with cause title.

On the next date relevant Government Order, which holds the field in regard to selection and recruitment of subject experts, be produced before this Court.

Order Date :- 30.7.2012

SRY

 

 

 
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