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Allahabad Development ... vs M/S India & Company & Another
2012 Latest Caselaw 3262 ALL

Citation : 2012 Latest Caselaw 3262 ALL
Judgement Date : 27 July, 2012

Allahabad High Court
Allahabad Development ... vs M/S India & Company & Another on 27 July, 2012
Bench: Prakash Krishna, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 943 of 2003
 

 
Petitioner :- Allahabad Development Authority, Alld. & Another
 
Respondent :- M/S India & Company & Another
 
Petitioner Counsel :- Ajay Kumar Misra
 
Respondent Counsel :- G.S. Srivastava,Sharad Kumar
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Put up on 30.07.2012 before appropriate Bench.

        (Mushaffey Ahmad,J)         (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

 

 

 
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