Smt. Rekha Pandey vs State Of U.P. Thru' Principal ...
2012 Latest Caselaw 3261 ALL

Citation : 2012 Latest Caselaw 3261 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Smt. Rekha Pandey vs State Of U.P. Thru' Principal ... on 27 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 15057 of 2002
 

 
Petitioner :- Smt. Rekha Pandey
 
Respondent :- State Of U.P. Thru' Principal Secy. (Secondary Edu.) & Ors.
 
Petitioner Counsel :- A.K. Tripathi,K.P.Singh Kaushik,P.S.Verma,R.K.Srivastava
 
Respondent Counsel :- C.S.C.,S.Bahadur
 

 
Hon'ble Rajes Kumar,J.

As a last opportunity, learned Standing Counsel is granted a week's time to file counter affidavit.

List this case on 6.8.2012.

Order Date :- 27.7.2012

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