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C/M Shiv Prasad Narheji And ... vs State Of U.P. And Others
2012 Latest Caselaw 3129 ALL

Citation : 2012 Latest Caselaw 3129 ALL
Judgement Date : 20 July, 2012

Allahabad High Court
C/M Shiv Prasad Narheji And ... vs State Of U.P. And Others on 20 July, 2012
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - C No. - 34103 of 2011
 

 
Petitioner :- C/M Shiv Prasad Narheji And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vikash Dubey,A.K. Singh,R.C. Upadhyay
 
Respondent Counsel :- C.S.C.,Indra Raj Singh,J.P.N. Singh
 

 
Hon'ble Arun Tandon,J.

Nobody is present on behalf of the petitioners to press the writ petition even in the revised reading of the cause list.

Let the matter be listed on 06th August, 2012. Name of all the counsel appearing in the matter shall be shown separately.

Order Date :- 20.7.2012

Pkb/

 

 

 
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