Km. Sudha Gupta vs State Of U.P.Thru Secy. Secondary ...
2012 Latest Caselaw 3116 ALL

Citation : 2012 Latest Caselaw 3116 ALL
Judgement Date : 20 July, 2012

Allahabad High Court

Km. Sudha Gupta vs State Of U.P.Thru Secy. Secondary ... on 20 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3812 of 2012
 

 
Petitioner :- Km. Sudha Gupta
 
Respondent :- State Of U.P.Thru Secy. Secondary Education & Others
 
Petitioner Counsel :- Satyenra Chowdhary
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is stated to be in personal difficulty.

List in IInd week of August, 2012.

Order Date :- 20.7.2012

A.Nigam

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