Shiv Pal Singh & Others vs State Of U.P.
2012 Latest Caselaw 3088 ALL

Citation : 2012 Latest Caselaw 3088 ALL
Judgement Date : 19 July, 2012

Allahabad High Court

Shiv Pal Singh & Others vs State Of U.P. on 19 July, 2012

Bench: Arun Tandon, Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5064 of 2005
 

 
Petitioner :- Shiv Pal Singh & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Apul Misra,G.P. Dixit,G.S.Hajela,Kunwar Digvijay Singh,N.K. Singh,P.N. Misra,R.K. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ramesh Sinha,J.

Sri Akshay Kumar Singh, Advocate has filed appearance on behalf of on behalf of appellants. He seeks time to study the appeal.

On his request, let the appeal be listed on 31st July, 2012.

Order Date :- 19.7.2012

Shiraz

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