Vikram Prasad, S/O-Sri Prabhu, vs State Of U.P., ...
2012 Latest Caselaw 2959 ALL

Citation : 2012 Latest Caselaw 2959 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Vikram Prasad, S/O-Sri Prabhu, vs State Of U.P., ... on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 682 of 2010
 

 
Petitioner :- Vikram Prasad, S/O-Sri Prabhu,
 
Respondent :- State Of U.P., Thru.Prin.Secy.,Secondary Education, & Others
 
Petitioner Counsel :- Anand Dubey
 
Respondent Counsel :- C.S.C.,H.G.S.Parihar
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the respondent nos.5 and 6 prays for two weeks time to file counter affidavit.

List for arguments after six weeks.

In the meantime, pleadings be completed.

Order Date :- 17.7.2012

A.Nigam

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