Ravindra Singh And Others vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2919 ALL

Citation : 2012 Latest Caselaw 2919 ALL
Judgement Date : 16 July, 2012

Allahabad High Court

Ravindra Singh And Others vs State Of U.P. Thru Secy. And Others on 16 July, 2012

Bench: Vineet Saran, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 33399 of 2012
 

 
Petitioner :- Ravindra Singh And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- V. Singh,Amit Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Learned Standing Counsel informs that Sri V.K. Singh appears for the respondent no. 3. Learned counsel for the petitioner may serve a copy of the writ petition on the learned counsel for the respondent no. 3.

Put up on 19.7.2012 as fresh showing the name of of Sri V.K. Singh as counsel for the respondent no. 3.

Order Date :- 16.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

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