Citation : 2012 Latest Caselaw 2891 ALL
Judgement Date : 13 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16723 of 2012 Petitioner :- Sanjay Alias Sandeep Respondent :- State Of U.P. Petitioner Counsel :- S.K. Dubey Respondent Counsel :- Govt. Advocate Hon'ble Surendra Singh,J.
Learned A.G.A. prays for and is granted three weeks' time to file counter affidavit. Rejoinder affidavit be filed within two weeks thereafter.
List this case immediately after expiry of aforesaid period.
Order Date :- 13.7.2012
MN/-
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