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Ajeet Kumar Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 2880 ALL

Citation : 2012 Latest Caselaw 2880 ALL
Judgement Date : 13 July, 2012

Allahabad High Court
Ajeet Kumar Singh And Others vs State Of U.P. And Others on 13 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 19973 of 2012
 

 
Petitioner :- Ajeet Kumar Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded to each one of the respondents for filing counter affidavit. List after on month with office report as to service of notice on respondent Nos. 5 to 10.

Interim order already passed is extended till the next date of listing.

Order Date :- 13.7.2012

SRY

 

 

 
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