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Bbu Khan And Anr. vs State Of U.P. And Others
2012 Latest Caselaw 2873 ALL

Citation : 2012 Latest Caselaw 2873 ALL
Judgement Date : 13 July, 2012

Allahabad High Court
Bbu Khan And Anr. vs State Of U.P. And Others on 13 July, 2012
Bench: Vineet Saran, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32910 of 2012
 

 
Petitioner :- Bbu Khan And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Govil
 
Respondent Counsel :- C.S.C.,Suresh Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Connect with Writ Petition No.2009 of 2012.

Sri Suresh Singh appears for respondrent no.4. He prays for and is granted three weeks' time to file counter affidavit.

List immediately thereafter.

Till the next date of listing, status quo regarding possession as existing today shall be maintained.  

Order Date :- 13.7.2012

n.u.

(Mushaffey Ahmad, J) ( Vineet Saran, J)

 

 

 
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