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Smt. Pushpa Devi vs Chandrapal ?
2012 Latest Caselaw 2846 ALL

Citation : 2012 Latest Caselaw 2846 ALL
Judgement Date : 11 July, 2012

Allahabad High Court
Smt. Pushpa Devi vs Chandrapal ? on 11 July, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 449 of 2006
 

 
Petitioner :- Smt. Pushpa Devi
 
Respondent :- Chandrapal ?
 
Petitioner Counsel :- Braham Singh
 
Respondent Counsel :- Akhilesh Singh,Akhilesh Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Seen the office report.

Let the appeal be listed for hearing, if it is otherwise ready.

        (Arvind Kumar Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

 

 

 
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