U.P. State Electricity Board & ... vs M/S Jalan Steel Works Pvt Ltd
2012 Latest Caselaw 2845 ALL

Citation : 2012 Latest Caselaw 2845 ALL
Judgement Date : 11 July, 2012

Allahabad High Court

U.P. State Electricity Board & ... vs M/S Jalan Steel Works Pvt Ltd on 11 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 1258 of 2004
 

 
Petitioner :- U.P. State Electricity Board & Others
 
Respondent :- M/S Jalan Steel Works Pvt Ltd
 
Petitioner Counsel :- W.H. Khan,H.P. Dubey,J.H. Khan
 
Respondent Counsel :- Mayank Agrawal,Seema Agrawal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Four months time is granted to the learned counsel for the parties to file their respective paper-books.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

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