Citation : 2012 Latest Caselaw 2840 ALL
Judgement Date : 11 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 445 of 2006 Petitioner :- Smt. Ranjana Devi Respondent :- Tejpal Singh Petitioner Counsel :- Braham Singh Respondent Counsel :- Akhilesh Singh Hon'ble Prakash Krishna,J.
Hon'ble Arvind Kumar Tripathi (II),J.
Seen the office report dated 29.05.2012.
Let the appeal be listed under heading "for hearing".
(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)
Order Date :- 11.7.2012
MK/
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