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Smt. Mamta Baghel vs Ripudaman Singh Baghel
2012 Latest Caselaw 2791 ALL

Citation : 2012 Latest Caselaw 2791 ALL
Judgement Date : 9 July, 2012

Allahabad High Court
Smt. Mamta Baghel vs Ripudaman Singh Baghel on 9 July, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 451 of 2011
 

 
Petitioner :- Smt. Mamta Baghel
 
Respondent :- Ripudaman Singh Baghel
 
Petitioner Counsel :- Rajan Maurya,Mohit Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

As prayed by the learned counsel for the appellant, list in the month of August, 2012.

Learned counsel for the parties have given an understanding that they shall argue out the matter finally. The counsel for the parties shall also file typed copies of the documents on which they want to rely on or before the next date.

        (Arvind Kumar Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

 

 

 
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