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Mohd. Maqsood & Others vs State Of U.P. & Others
2012 Latest Caselaw 2783 ALL

Citation : 2012 Latest Caselaw 2783 ALL
Judgement Date : 9 July, 2012

Allahabad High Court
Mohd. Maqsood & Others vs State Of U.P. & Others on 9 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 32039 of 2012
 

 
Petitioner :- Mohd. Maqsood & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,Irshad Ali
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Friday, i.e. 13.07.2012.

On the next date, learned standing counsel shall ensure production of original record, on the basis of which decision in question has been taken by the Regional Level Committee.

Let a copy of this order be made available to the learned standing counsel for its compliance.

Order Date :- 9.7.2012

SRY

 

 

 
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