Km. Rachita Singh vs Km. Richa Singh & Others
2012 Latest Caselaw 2782 ALL

Citation : 2012 Latest Caselaw 2782 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Km. Rachita Singh vs Km. Richa Singh & Others on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 1 of 2006
 

 
Petitioner :- Km. Rachita Singh
 
Respondent :- Km. Richa Singh & Others
 
Petitioner Counsel :- P.P Chaudhary
 
Respondent Counsel :- Pankaj Rai,J.P. Tripathi,Praveen Kumar,R.R.Singh,Satish Chaturvedi,Smt. Urmila Tripathi,Vivek Prasad Mathur
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the respondents.

Office has listed the stay application along with office report dated 26th November, 2009.

The stay order stands confirmed.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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