Chameli Devi & Others vs State Of U.P. & Another
2012 Latest Caselaw 2778 ALL

Citation : 2012 Latest Caselaw 2778 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Chameli Devi & Others vs State Of U.P. & Another on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 460 of 2001
 

 
Petitioner :- Chameli Devi & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- N. Lal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

As prayed, three days and no more time is allowed to the learned counsel for the appellants to take steps in the light of the order dated 3rd May, 2012.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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