Suraj Yadav @ Shambhoo Nath Yadav vs M/S Prem Prakash And Sons And ...
2012 Latest Caselaw 2755 ALL

Citation : 2012 Latest Caselaw 2755 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

Suraj Yadav @ Shambhoo Nath Yadav vs M/S Prem Prakash And Sons And ... on 6 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 946 of 2012
 

 
Petitioner :- Suraj Yadav @ Shambhoo Nath Yadav
 
Respondent :- M/S Prem Prakash And Sons And Another
 
Petitioner Counsel :- Raj Kumar Yadav,Sheo Ram Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 6.7.2012

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