Icici Lombard General Insurance ... vs Smt. Tanuja & Others
2012 Latest Caselaw 2754 ALL

Citation : 2012 Latest Caselaw 2754 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

Icici Lombard General Insurance ... vs Smt. Tanuja & Others on 6 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 936 of 2012
 

 
Petitioner :- Icici Lombard General Insurance Co. Ltd. Thru' Manager
 
Respondent :- Smt. Tanuja & Others
 
Petitioner Counsel :- Rahul Sahai
 
Respondent Counsel :- Ajay Kumar Singh,Ashish Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed, 10 days time is allowed to file certified copy of the formal order.

Put up on 24.7.2012 as fresh.

Order Date :- 6.7.2012

Download the LatestLaws.com Mobile App