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Shri Hari Om Verma vs Assistant Commissioner Of Income ...
2012 Latest Caselaw 2746 ALL

Citation : 2012 Latest Caselaw 2746 ALL
Judgement Date : 6 July, 2012

Allahabad High Court
Shri Hari Om Verma vs Assistant Commissioner Of Income ... on 6 July, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 425 of 2008
 

 
Petitioner :- Shri Hari Om Verma
 
Respondent :- Assistant Commissioner Of Income Tax
 
Petitioner Counsel :- S.D.Singh
 
Respondent Counsel :- C.S.C.,S. Chopra
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Heard Shri S.D. Singh, learned counsel for the appellant and Sri Shambhu Chopra, learned counsel for the department.

The appeal is admitted on substantial questions no. 2, 3 & 5 as framed in memo of appeal.

(Prakash Krishna,J)      (Ashok Bhushan,J)

Order Date :- 6.7.2012

MK/

 

 

 
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