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Udai Pal Singh vs State Of U.P. And Others
2012 Latest Caselaw 2745 ALL

Citation : 2012 Latest Caselaw 2745 ALL
Judgement Date : 6 July, 2012

Allahabad High Court
Udai Pal Singh vs State Of U.P. And Others on 6 July, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 30832 of 2006
 

 
Petitioner :- Udai Pal Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the request of Sri Pankaj Srivastava, Advocate.

On his request, list on 27.7.2012.

Order Date :- 6.7.2012

OP

 

 

 
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