M/S Modern Laminator Ltd. vs Asstt. Commissioner, Excise And ...
2012 Latest Caselaw 2734 ALL

Citation : 2012 Latest Caselaw 2734 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

M/S Modern Laminator Ltd. vs Asstt. Commissioner, Excise And ... on 6 July, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 539 of 2012
 

 
Petitioner :- M/S Modern Laminator Ltd.
 
Respondent :- Asstt. Commissioner, Excise And Others
 
Petitioner Counsel :- Yatindra
 
Respondent Counsel :- Vinod K. Srivastava, Ssc,Siddharth Shukla
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Ref: Civil Misc. Exemption Application No. 127915 of 2012.

This is an application praying for exemption from filing of the typed copies of hand written documents filed along with appeal.

Application for exemption is allowed.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 6.7.2012

MK/

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