Suresh Singh & Others vs State Of U.P. & Others
2012 Latest Caselaw 2703 ALL

Citation : 2012 Latest Caselaw 2703 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Suresh Singh & Others vs State Of U.P. & Others on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 63736 of 2008
 

 
Petitioner :- Suresh Singh & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sharad Kr. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

As prayed, three weeks further time is granted to the learned standing counsel to file counter affidavit.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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