State Of U.P. Thru Its Prabhagiya ... vs Ram Pravesh And Another
2012 Latest Caselaw 2689 ALL

Citation : 2012 Latest Caselaw 2689 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

State Of U.P. Thru Its Prabhagiya ... vs Ram Pravesh And Another on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 21014 of 2012
 

 
Petitioner :- State Of U.P. Thru Its Prabhagiya Nidesak, Samajik Vaniki
 
Respondent :- Ram Pravesh And Another
 
Petitioner Counsel :- Shekhar Kumar, S.C.
 
Respondent Counsel :- Jamal Khan,S.C.
 

 
Hon'ble Prakash Krishna,J.

Passed over on the illness slip of the learned counsel for the respondent.

Three weeks further time is granted to the respondent to file counter affidavit.

List on 13th August, 2012.

The stay order is extended till the next date of listing.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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