Naim Khan vs State Of U.P. And Others
2012 Latest Caselaw 2634 ALL

Citation : 2012 Latest Caselaw 2634 ALL
Judgement Date : 3 July, 2012

Allahabad High Court

Naim Khan vs State Of U.P. And Others on 3 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25855 of 2012
 

 
Petitioner :- Naim Khan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.,Shailesh Srivastava
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today be taken on record.

List this petition in the next cause list along with all connected writ petitions, showing the names of all respective counsel along with cause title.

Interim order already passed is extended till the next date of listing.

Order Date :- 3.7.2012

SRY

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