Devendra Singh vs Asstt. Regional Manager, ...
2012 Latest Caselaw 2626 ALL

Citation : 2012 Latest Caselaw 2626 ALL
Judgement Date : 3 July, 2012

Allahabad High Court

Devendra Singh vs Asstt. Regional Manager, ... on 3 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2475 of 2012
 

 
Petitioner :- Devendra Singh
 
Respondent :- Asstt. Regional Manager, U.P.S.R.T.C.
 
Petitioner Counsel :- Onkar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Admit.

Issue notice.

Order Date :- 3.7.2012

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