Prahlad Singh vs State Of U.P. & Others
2012 Latest Caselaw 6299 ALL

Citation : 2012 Latest Caselaw 6299 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Prahlad Singh vs State Of U.P. & Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 44343 of 2009
 

 
Petitioner :- Prahlad Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Suresh Chandra Verma,Deepak Gaur
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Dilip Gupta,J.

Learned counsel appearing for the petitioner states that the rejoinder affidavit was filed in the office on 9th December, 2012 . The same is not on the record. The office may trace out the said counter affidavit and place it on record.

List this petition in the next cause list.

Order Date :- 21.12.2012

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