Jamil Ahmad vs Virendra Parasher
2012 Latest Caselaw 592 ALL

Citation : 2012 Latest Caselaw 592 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Jamil Ahmad vs Virendra Parasher on 20 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CIVIL REVISION No. - 512 of 1993
 

 
Petitioner :- Jamil Ahmad
 
Respondent :- Virendra Parasher
 
Petitioner Counsel :- P.S. Bagel
 
Respondent Counsel :- M.K.Gupta
 

 
Hon'ble Prakash Krishna,J.

Supplementary affidavit filed today, taken on record.

As prayed, three weeks' time is granted to file counter affidavit

(Prakash Krishna,J)

Order Date :- 20.4.2012

MK/

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