Ram Niwas vs State Of U.P.
2012 Latest Caselaw 572 ALL

Citation : 2012 Latest Caselaw 572 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Ram Niwas vs State Of U.P. on 20 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1805 of 2012
 

 
Petitioner :- Ram Niwas
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shrawan Kumar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time to file a counter affidavit.

List in next cause list.

Order Date :- 20.4.2012

A.Nigam

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