Smt. Shahartul, vs Sri D.S. Sherawat,& 2 Ors.
2012 Latest Caselaw 370 ALL

Citation : 2012 Latest Caselaw 370 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Smt. Shahartul, vs Sri D.S. Sherawat,& 2 Ors. on 16 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 2304 of 2007
 

 
Petitioner :- Smt. Shahartul,
 
Respondent :- Sri D.S. Sherawat,& 2 Ors.
 
Petitioner Counsel :- Manzar Ali Khan
 
Respondent Counsel :- Shishir Jain
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 26332 of 2012-Application for impleadment)

Heard Sri M.A. Khan, learned counsel for the applicant and Sri Shishir Jain, learned counsel for the opposite parties.

Impleadment application is allowed.

Let necessary correction will be carried out within two days.

Notice may be issued to the newly impleaded party.

List alongwith service report.

Order Date :- 16.4.2012

Nitesh

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