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Gram Sabha Chhata vs Ganesh Prasad And Another
2012 Latest Caselaw 290 ALL

Citation : 2012 Latest Caselaw 290 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Gram Sabha Chhata vs Ganesh Prasad And Another on 13 April, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 46 of 2012
 

 
Petitioner :- Gram Sabha Chhata
 
Respondent :- Ganesh Prasad And Another
 
Petitioner Counsel :- Bijendra Kumar Mishra
 
Respondent Counsel :- Kshetresh Chandra Shukla
 

 
Hon'ble Rajes Kumar,J.

Sri K.C. Shukla, Advocate prays for and is granted two weeks time to file counter affidavit.

List in the week commencing 30.4.2012.

Order Date :- 13.4.2012

OP

 

 

 
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