Dr. Awdhesh Kumar Dubey vs Deen Dayal Upadhyay Gorakhpur ...
2012 Latest Caselaw 1115 ALL

Citation : 2012 Latest Caselaw 1115 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Dr. Awdhesh Kumar Dubey vs Deen Dayal Upadhyay Gorakhpur ... on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45837 of 2008
 

 
Petitioner :- Dr. Awdhesh Kumar Dubey
 
Respondent :- Deen Dayal Upadhyay Gorakhpur University & Others
 
Petitioner Counsel :- Ravindra Sharma
 
Respondent Counsel :- B. D. Pandey,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Cases of Shir B.D. Pandey are adjourned upto 18.5.2012.

List peremptorily after 18.5.2012.

Order Date :- 30.4.2012

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