Citation : 2012 Latest Caselaw 1008 ALL
Judgement Date : 27 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 113 of 2010 Petitioner :- Basant Lal Respondent :- State Of U.P. Petitioner Counsel :- Rajat Singh Chauhan,Ram Kumar Verma Respondent Counsel :- Govt. Advocate Hon'ble Surendra Vikram Singh Rathore,J.
List in next cause list with previous papers before appropriate Bench.
Order Date :- 27.4.2012
S. Kumar
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