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Sudhir Kumar vs State Of U.P. And Another
2011 Latest Caselaw 4984 ALL

Citation : 2011 Latest Caselaw 4984 ALL
Judgement Date : 30 September, 2011

Allahabad High Court
Sudhir Kumar vs State Of U.P. And Another on 30 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 70642 of 2006
 

 
Petitioner :- Sudhir Kumar
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- D.S. Srivastava
 
Respondent Counsel :- C.S.C.,S.N. Dwivedi,V.K. Singh
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list showing the name of Sri M.N. Singh, Advocate, as counsel for the respondents.

Order Date :- 30.9.2011

NS

 

 

 
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