Devendra Kumar Singh (Junior ... vs State Of U.P. & Others
2011 Latest Caselaw 4903 ALL

Citation : 2011 Latest Caselaw 4903 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Devendra Kumar Singh (Junior ... vs State Of U.P. & Others on 28 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 48642 of 2011
 

 
Petitioner :- Devendra Kumar Singh (Junior Engineer)
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Indrasen Singh Tomar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri I.S. Tomar, learned counsel for the petitioner, put up this case on 17.10.2011 as fresh. In the meantime, the petitioner may file rejoinder affidavit.

Order Date :- 28.9.2011

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