Mangleshwar Prasad vs State Of U.P. And Another
2011 Latest Caselaw 4881 ALL

Citation : 2011 Latest Caselaw 4881 ALL
Judgement Date : 27 September, 2011

Allahabad High Court

Mangleshwar Prasad vs State Of U.P. And Another on 27 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 56330 of 2011
 

 
Petitioner :- Mangleshwar Prasad
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Suresh Kumar Maurya
 
Respondent Counsel :- C.S.C.,Illigeble
 

 
Hon'ble Rajes Kumar,J.

The petitioner is an employee of Nagar Palika Parishad. Therefore, it is cognizable by a Bench dealing with Local Body matter.

Put up day after tomorrow as fresh on 29.9.2011 before the appropriate Bench showing the name of Sri Govind Krishna as counsel for respondent no. 2.

Order Date :- 27.9.2011

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