Smt. Kiran vs State Of U.P. And Others
2011 Latest Caselaw 4851 ALL

Citation : 2011 Latest Caselaw 4851 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Smt. Kiran vs State Of U.P. And Others on 26 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 7878 of 2011
 

 
Petitioner :- Smt. Kiran
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Jitendra Singh Lodhi
 
Respondent Counsel :- C. S. C.,Dhiraj Srivastava,R.A.Khan,Sanjay Tripathi,Sanjeev Khare,Vivek Shandilya
 

 
Hon'ble Rajes Kumar,J.

List this case after four weeks. In the meantime, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue.

Order Date :- 26.9.2011

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