Dr. Dodamgoda Rewatha Thero vs Union Of India & Another
2011 Latest Caselaw 4843 ALL

Citation : 2011 Latest Caselaw 4843 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Dr. Dodamgoda Rewatha Thero vs Union Of India & Another on 26 September, 2011

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 6474 of 2002
 

 
Petitioner :- Dr. Dodamgoda Rewatha Thero
 
Respondent :- Union Of India & Another
 
Petitioner Counsel :- A.K. Singh,R.P. Agarwal
 
Respondent Counsel :- Govt. Advocate,B.N. Singh,S.S.C. 2002/1167
 

 
Hon'ble Naheed Ara Moonis,J.

List again in the next cause list.

Interim order shall continue till the next date of listing.

Order Date :- 26.9.2011

v.k.updh.

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