Jai Sindhu Pandey vs Director Of Education(Secondary ...
2011 Latest Caselaw 4836 ALL

Citation : 2011 Latest Caselaw 4836 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Jai Sindhu Pandey vs Director Of Education(Secondary ... on 26 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46116 of 2011
 

 
Petitioner :- Jai Sindhu Pandey
 
Respondent :- Director Of Education(Secondary Education),U.P.,Alld.& Ors.
 
Petitioner Counsel :- Kirtikar Pande
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

After reserving the judgment, it transpired that the present petition is assigned to Hon'ble Vikram Nath, J. There is no order of releasing the case. Therefore, it should be listed before Hon'ble Vikram Nath, J.

List this case before Hon'ble Vikram Nath, J.

Order Date :- 26.9.2011

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