Waseem Abbas vs State Of U.P. And Others
2011 Latest Caselaw 4815 ALL

Citation : 2011 Latest Caselaw 4815 ALL
Judgement Date : 23 September, 2011

Allahabad High Court

Waseem Abbas vs State Of U.P. And Others on 23 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 55701 of 2011
 

 
Petitioner :- Waseem Abbas
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pavan Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on 29.9.2011 as fresh. In the meantime, learned Standing Counsel may produce the record to show that what is the material available on record for the allegations on which the petitioner has been suspended.

Order Date :- 23.9.2011

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