Vijay Kumar vs State Of U.P. And Others
2011 Latest Caselaw 4793 ALL

Citation : 2011 Latest Caselaw 4793 ALL
Judgement Date : 22 September, 2011

Allahabad High Court

Vijay Kumar vs State Of U.P. And Others on 22 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 55446 of 2011
 

 
Petitioner :- Vijay Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.P.Srivastava,Arvind Kumar -Iii
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 49768 of 2011.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Any appointment shall be subject to the result of the writ petition.

Order Date :- 22.9.2011

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