Annapurna Sahani vs State Of U.P. And Another
2011 Latest Caselaw 4791 ALL

Citation : 2011 Latest Caselaw 4791 ALL
Judgement Date : 22 September, 2011

Allahabad High Court

Annapurna Sahani vs State Of U.P. And Another on 22 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 49260 of 2011
 

 
Petitioner :- Annapurna Sahani
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- K.N. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

In view of the order passed in Writ Petition No.39262 of 2011, the writ petition has no substance and is accordingly, dismissed.

Order Date :- 22.9.2011

R./

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