C/M Janta Inter ... vs State Of U.P. And Others
2011 Latest Caselaw 4780 ALL

Citation : 2011 Latest Caselaw 4780 ALL
Judgement Date : 21 September, 2011

Allahabad High Court

C/M Janta Inter ... vs State Of U.P. And Others on 21 September, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 54737 of 2011
 

 
Petitioner :- C/M Janta Inter College,Sonughat,Deoria And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rahul Jain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

As prayed for by Sri Manish Nigam, learned counsel appearing for respondent nos. 4 and 5, place this petition as fresh on 26th September, 2011.

Order Date :- 21.9.2011

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